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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(g) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(g)to resolve dispute or differences arising between the members of the Managing Committee of a Project Level Association or between two or more Project Level Associations by the Canal Officer under sub-section (2) of section 63 ;