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State of Mizoram - Section

Section 136 in Mizoram Police Act, 2011

136. Refusal to deliver up certificate etc. on ceasing to be police officers.

- Whoever, having ceased to be a police officer, does not forthwith deliver up his/her certificate of appointment, clothing, accoutrement and other wherewithal supplied to him for the execution of his duty, shall on conviction by a court of law, be liable to a fine.