Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Madhya Pradesh - Subsection Section 10(1)(b) in The Election Expenses (Maintenance and Lodging of Account) Madhya Pradesh Order, 1997 (b)Whether such candidate has lodged his account of election expenses and if so, the date on which such account has been lodged; and