Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(e) in The Maharashtra Felling Of Trees (Regulation) Act 1964 (e)"to fell a tree" includes burning or cutting or lopping a tree to cause substantial damage or destruction thereto;
