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[Cites 0, Cited by 2] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(1) in The Punjab Land Revenue Act, 1887

(1)Any person acquiring, by inheritance, purchase, mortgage, or otherwise, any right in an estate as a land-owner, assignee of land-revenue or tenant having a right of occupancy, shall report his acquisition of the right to the patwari of the estate.