Rajasthan High Court - Jodhpur
State Of Rajasthan vs Dr Devendra Singh Rao on 1 February, 2023
Bench: Vijay Bishnoi, Praveer Bhatnagar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 1008/2022
State Of Rajasthan
----Appellant
Versus
Dr Devendra Singh Rao
----Respondent
Connected With
D.B. Spl. Appl. Writ No. 532/2016
State And Ors
----Appellant
Versus
Dr. Paritosh Ujjwal
----Respondent
D.B. Spl. Appl. Writ No. 548/2016
State And Ors
----Appellant
Versus
Dr. Prem Singh
----Respondent
D.B. Spl. Appl. Writ No. 356/2021
The State Of Rajasthan
----Appellant
Versus
Yudhveer Singh
----Respondent
For Appellant(s) : Mr. K.S. Rajpurohit, A.A.G.
Mr. Rajat Arora, AAAG
For Respondent(s) : Mr. Manoj Bhandari, Senior Advocate
assisted by Mr. Aakash Tater
Mr. Yashpal Khileree
HON'BLE MR. JUSTICE VIJAY BISHNOI
HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 01/02/2023 (Downloaded on 01/02/2023 at 11:52:35 PM) (2 of 2) [SAW-1008/2022] Mr. Yashpal Kholeree puts in appearance on behalf of sole respondent in D.B. SAW No.1008/2022. The service is, therefore, complete.
List these appeals for final disposal on 7 th February, 2023, as prayed.
(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J 18-Babulal/-
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