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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2)(g) in The Rajasthan District Boards Act, 1954

(g)holds directly or indirectly or by a partner any share or interest in any contract or employment with, by or on behalf of the Board; or