Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 25] [Entire Act] UT Chandigarh - Section Section 16 in The Punjab Value Added Tax Act, 2005 (16)Subject to the directions given by the State Government, the Tribunal shall sit at such place or places, as it may deem fit.
