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Allahabad High Court

Smt. Suman Devi And Another vs Smt. Rekha Devi @ Rekha Chaudhary And ... on 4 March, 2013





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 11387 of 2013
 

 
Petitioner :- Smt. Suman Devi And Another
 
Respondent :- Smt. Rekha Devi @ Rekha Chaudhary And Others
 
Petitioner Counsel :- Vivek Kumar Singh,Mayank Yadav
 

 
Hon'ble Sibghat Ullah Khan,J.
 

List in the next cause list along with Writ Petition No. 63860 of 2007 Smt. Rekha Devi vs. Civil Judge (Junior Div.) Amroha, District J.P. Nagar a photostat copy of the stay order dated 22.1.2008 passed in the said writ petition has been placed on record.

Order Date :- 4.3.2013 Priyanka