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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4)(a) in First Statutes of the Jai Narayan Vyas University Jodhpur

(a)to be custodian of the records, common seal and such other property of the University as the Syndicate shall commit to his charge;