Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 43 in Arunachal Pradesh University of Studies Act, 2012 43. Maintenance of Fund. - The funds established under sections 41, 42 and 43 shall be regulated and maintained in such manner as may be prescribed by Statutes.
