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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(d) in Punjab Major Accident Hazard Control Rules, 1993

(d)The provisions of rules 10, 11, 12, [13] [Substituted for '13, 14' vide Punjab Notification No. G.S.R.45/C.A. 63/48/S. 112/Amd. (I)/2002, dated 27.11.2002.] and 15 shall apply to an isolated storage in which there is involved a quantity of a hazardous chemical listed in column 2 of Schedule 2 which is equal to or more than the [threshodl quantity] [Substituted for 'quantity specified' vide Punjab Notification No. G.S.R.45/C.A. 63/48/S. 112/Amd. (I)/2002, dated 27.11.2002.] for that chemical in column 4 of the said Schedule.