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Allahabad High Court

Rajendra Shanker Tripathi S/O Late Ram ... vs Ajay Kumar Gupta on 20 July, 2010

Author: Raiiv Sharma

Bench: Raiiv Sharma

Court No. - 24
Case :- MISC. SINGLE No. -- 3200 of 2010

Petitioner :- Rajendra Shanker Tripathi S/O Late Ram Piyarey Tripathi
Respondent :- Ajay Kumar Gupta

Petitioner Counsel :- S.K. Mehrotra,|.D. Shukla

Respondent Counsel :- C.S.C.,Anoop Srivastava Ii

Hon'ble Raiiv Sharma.J.

Adjourned on the ground of illness of Mr. Anoop Srivastava -- ll, learned Counsel appearing for the opposite parties. Let it be listed again.

Order Date :- 20.7.2010 lakshman