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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Assam - Subsection

Section 32(3)(d) in Assam Excise Rules, 1945

(d)The Public Health Department, Assam, on a requisition countersigned by the District Medical Officer of Health in respect of the departmental requirements of the district under his charge.