Section 10 in Assam Prohibition of Smoking and Non-Smokers' Health Protection Act, 1999
10. Display and Exhibition of Board.
- The owner or manager or incharge of affairs of every place of public work or use and any public service vehicle shall display and exhibit a board at a conspicuous place or places in and outside the premises visited or used by general public prominently stating that place is a "No Smoking Zone" and that "Smoking is an offence".
