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[Cites 0, Cited by 0] [Section 24G] [Entire Act]

Union of India - Subsection

Section 24G(b) in The Companies (Indian Accounting Standards) Rules, 2015

(b)the gain or loss recognized in profit or loss on designation of a financial instrument, or a proportion of it, as measured at fair value through profit or loss in accordance with paragraph 6.7.1 of Ind AS 109; and