Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of West Bengal - Subsection Section 62(e) in The West Bengal Panchayat Act, 1973 (e)for the assessment, enhancement, reduction, abatement, apportionment or recovery of rent of immovable property; or
