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State of Assam - Section

Section 135 in Civil Suit Rules (Assam)

135. Duties to other officers.

- All the duties that the Government pleaders owe under the foregoing rules to the District Officers, they also owe to other officers of Government entrusted with the conduct of Government suits. They are also bound to advise gratuitiously the head of any Government office on any legal matter affecting the interests of Government.