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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996

(1)A person with disability desirous of getting a certificate in his favour shall submit an application in Form I, and the application shall be accompanied by—
(a)proof of residence, and
(b)two recent passport size photographs.