Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 194] [Entire Act] Union of India - Subsection Section 194(6) in The Coal Mines Regulations, 2011 (6)The number of detonators issued to, and in the possession of, a shotfirer during his shift shall not exceed the maximum number of shots that he is permitted to fire under sub-regulation(5).
