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[Cites 0, Cited by 1] [Section 100(1)] [Section 100] [Entire Act]

State of Tamilnadu - Subsection

Section 100(1)(d) in The Tamil Nadu Co-Operative Societies Act, 1983

(d)at the commencement of the proceedings before the Arbitrator, the Government and the person to be compensated shall state what in their respective opinion is a fair amount of compensation;