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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(xvi) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(xvi)to determine the form of, provide for the custody and regulate the use of the common seal of the University;