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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(4) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(4)The committee shall investigate the merits of the various candidates and shall recommend to the Executive Council the names, if any, of persons whom it considers suitable for the posts, arranged in the order of merits :Provided that no recommendation shall be made, unless at least two experts nomination under clauses (iii) and (iv) of sub-section (2) are present in the meeting in which such recommendation is to be decided upon.