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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(3)(a) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(a)to ensure that the administration of the affairs of the Institute are being conducted in accordance with the provisions of this Act and the regulations and to take such steps, as he deems fit;