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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(f) in The Warehousing Development and Regulatory Authority (Electronic Negotiable Warehouse Receipts) Regulations, 2017

(f)"repository" means an entity that has received a certificate of registration from the Authority for creation and management of electronic negotiable warehouse receipts;