Section 44(3)(a) in The Indian Post Office Rules, 1933

[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(3)(a) in The Indian Post Office Rules, 1933

(a)a declaration by the sender of the postal article that the lottery ticket, proposal, advertisement or other matter contained in it relates to a lottery organized or authorized by the Government, mentioning the particulars (number, date etc.) of the notification by the Government notifying the lottery or authorizing the lottery, and

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Union of India - Subsection

Section 44(3)(a) in The Indian Post Office Rules, 1933