Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 9 in The Bombay Secondary School Certificate Examination Act, 1948 9. Vacancy to be published. - Any vacancy occurring under section 7 or 8 shall be published by the Board in the Official Gazette.
