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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Kerala - Subsection

Section 78(i) in Kerala Factories Rules, 1957

(i)The main or service shall be situated in the open air, and it shall contain only the following gases, separately or mixed at pressure greater than atmospheric pressure, namely, gas, coke oven gas, producer gas, blast furnace gas, or gases other than air, used in their manufacture.