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[Cites 0, Cited by 0] [Section 541] [Entire Act]

State of Uttar Pradesh - Subsection

Section 541(19) in Uttar Pradesh Municipal Corporation Act, 1959

(19)regulating in any particular not specifically provided for in this Act conservancy and sanitation, the destruction of rodents and other vermin, preventive and remedial measures against mosquitoes, flies and other insect pests;