Section 27(1)(c) in The State Bank Of India (Subsidiary Banks) Act, 1959

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1)(c) in The State Bank Of India (Subsidiary Banks) Act, 1959

(c)he has been removed or dismissed from the service of Government or a local authority or a corporation or a company in which not less than fifty-one per cent. of the paid-up share capital is held by Government; or

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Union of India - Subsection

Section 27(1)(c) in The State Bank Of India (Subsidiary Banks) Act, 1959