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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(1)(d) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(d)who has contravened consecutively for two crops the provisions of sub-section (1) or (2) of section 27; or