11. Amendment of Section 3, Rajasthan Act No. 13 of 1999.
- In sub-Section (1) of Section 3 of the Rajasthan Tax on Entry of Goods into Local Areas Act, 1999 (Act No. 13 of 1999), for the existing expression "ten per cent", the expression "twenty per cent" shall be substituted.Chapter - IV Amendment in the Rajasthan tax on Luxuries (Tobacco and its Products) Act, 1994
