Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(3) in The Orissa Industrial Infrastructure Development Corporation Rules, 1981 (3)The annual statement of accounts required to be maintained by the Corporation under Sub-section (1) of Section 27 shall be in Form 'D'.
