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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(4) in Rajasthan Highway Fee (Determination of Rates and Collection) Rules, 2015

(4)The rate of fee for use of a section of state highway having a carriageway width of less than seven meters, on which substantial improvement has been made, shall be seventy five per cent of the rate specified in sub-rule (2).