Section 134 in U.P. Zila Panchayats Service Rules, 1970
134.
The transferred employee will be deemed to be the employee of the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] whereto he has been transferred and his seniority will be deemed the same which he had in the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] from which he was transferred.
