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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Andhra Pradesh - Subsection

Section 46(13) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(13)If the excise trees and the shop are situated in different places the Prohibition & Excise Superintendent in whose jurisdiction the shop is situated, shall be competent to permit tapping of such trees.