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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(iv) in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959

(iv)[ Employees who have not completed six months service.] [Inserted by No. F. 39(4) Ind/A/1961, dated 31-3-1961; published in Rajasthan Gazette Part IV-C, Order, dated 18-5-1961.]