Supreme Court - Daily Orders
S.M. Matloob vs Indian Council Of Cultural Relations ... on 24 February, 2016
ITEM NO.83 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 26404/2015
S.M. MATLOOB Petitioner(s)
VERSUS
INDIAN COUNCIL OF CULTURAL RELATIONS (ICCR) THR. DIRECTOR GENERAL
Respondent(s)
(with appln. (s) for permission to appear and argue in person and
office report)
Date : 24/02/2016 This petition was called on for hearing today.
For Petitioner(s)
Petitioner-in-person,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Advocate-on-Record, Mr. R.C. Kaushik appears for the sole respondent. He submits that he will be filing vakalatnama and counter affidavit during the course of the day itself.
If he does so, the matter be processed for listing before the Hon'ble Court.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2016.02.25 10:21:37 IST Reason: