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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(2)(xxi) in A.P.J. Abdul Kalam Technological University Act, 2015

(xxi)to review and take such action as it may deem fit on the annual report and the annual accounts of the University placed before it by the Executive Committee and to consider and pass the budget according to the provisions of the Statutes;