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Bombay High Court

Nagesh Gopal Shetty vs Gulabi Gopal Shetty (Deceased) on 11 December, 2019

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
        TESTAMENTARY AND INTESTATE JURISDICTION


            TESTAMENTARY PETITION (L) NO. 2452/2019


                                        ORDER

Perused Praecipe and contents mentioned therein. Heard Ld. Counsel. On considering contents of Praecipe, time to remove office objections on aforesaid matter, if not dismissed / rejected, is further extended till 22 nd January, 2020, failing the matter to stand rejected under the provision of O.S. Rule 986.

Date : 11th December, 2019 Prothonotary and Senior Master ::: Uploaded on - 12/12/2019 ::: Downloaded on - 14/12/2019 06:06:40 :::