Bombay High Court
Nagesh Gopal Shetty vs Gulabi Gopal Shetty (Deceased) on 11 December, 2019
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY AND INTESTATE JURISDICTION
TESTAMENTARY PETITION (L) NO. 2452/2019
ORDER
Perused Praecipe and contents mentioned therein. Heard Ld. Counsel. On considering contents of Praecipe, time to remove office objections on aforesaid matter, if not dismissed / rejected, is further extended till 22 nd January, 2020, failing the matter to stand rejected under the provision of O.S. Rule 986.
Date : 11th December, 2019 Prothonotary and Senior Master ::: Uploaded on - 12/12/2019 ::: Downloaded on - 14/12/2019 06:06:40 :::