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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Haryana - Subsection

Section 79(b) in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

(b)to continue to stay in the Home or Infirmary in which case the compensation payable to him shall be set off against charges due from him in respect of such stay subject to a maximum of Rs. 25 per head per mensem.