Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(32)] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(32)(c) in The Punjab Public Service Commission (Additional Functions) Act, 1955 (c)for any period on and after the 1st November, 1966 the Official Gazette of the State of Punjab;]