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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3) in Orissa Public Distribution System (Control) Order, 2008

(3)Prescribed working hours of the dealers shall be as follows:
Wholesaler 8.00 AM to 4.00 P.M.
Retailer 8.00 AM to 12.00 Noon and 4 P.M. to 8 P.M.
Provided that licensing authority may, by an order in writing, alter or modify the prescribed working hour of dealers for such period as may be specified in such order.