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State of Assam - Section

Section 26 in The Assam Factories Service Rules, 1990

26. Relaxation.

- When the Government is satisfied that the operation of any of these rules cause undue hardship in any particular case, it may dispense with or relax the requirement of that rule to such extent and subject to such conditions as it may consider necessary dealing with the case in a just and equitable manner ; provided that the case of any person shall not be dealt with in any manner less favourable to him than that provided in these rules.