Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 270 in The Assam Excise Rules, 2016 270. Fees for transport of Rectified Spirit. - A fee for transport of Rectified Spirit to another Country spirit Excise warehouse shall be levied at the rate of Rs.10.00 (Rupees ten only) per BL.Miscellaneous Rules Regarding Country Spirit
