Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36C(3)] [Section 36C] [Entire Act]

State of West Bengal - Subsection

Section 36C(3)(b) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(b)While exercising the powers referred to in clause (a), the Board shall be under the control of the State Government.