Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 148 in Tamil Nadu Educational Rules 148. Candidates possessing the minimum general educational and technical qualifications, prescribed by the Director of School Education, from time to time, are eligible for admission to the Technical Teachers' Certificate course.Examinations
