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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(3)(ix) in Bombay Metropolitan Region Development Authority Act, 1974

(ix)and (x) two members of the Maharashtra Legislative Assembly, representing constituencies falling, wholly or partly, within the limits of the [Mumbai Metropolitan Region], to be nominated by the State Government;