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Himachal Pradesh High Court

Sarwan Singh vs . State Of H.P. & Ors. on 9 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Sarwan Singh Vs. State of H.P. & Ors.

CWPOA No. 4383/2020

09.11.2022 Present: Mr. Aninash Jaryal, Advocate, vice Mr. Anil K. .

God, Advocate, for the petitioner.

Mr. J.S. Guleria, Deputy Advocate General with Mr. Rajat Chauhan, Law Officer, for the respondents­State.

Mr. Rajinder Thakur, Central Government Standing Counsel, for respondent No. 4.

Admit.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 9th November, 2022 (raman) ::: Downloaded on - 10/11/2022 20:32:11 :::CIS