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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 53(2)(i) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(i)any other matter which is or may be prescribed under this Act or any matter for which there is no provision or insufficient provision in this Act and for which provision is, in the opinion of the State Government, necessary for giving effect to the provisions of this Act;